The Science and Engineering Research Board Act, 2008
6. Committees of
Board. -
1.
Subject
to the rules made in this behalf, the Board may appoint such committees as may
be necessary for the efficient discharge of its duties and performance of its
functions under this Act.
2.
The
Board shall have the power to co-opt as members of any committee appointed
under sub-section (1), such number of persons who are not members of the Board
as it may think fit, and the person so co-opted shall have the right to attend
the meetings of the committee, and take part in the proceedings of the
committee.