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The Science and Engineering Research Board Act, 2008 Chapter V Miscellaneous 15. Returns to be furnished to Board. - 1. An industrial concern or an institution receiving financial assistance from the Board shall furnish return to the Board in such form and at such time as may be specified by regulations. 2. The Board may authorise an officer to visit any industrial concern or institution referred to in sub-section (1) at any time to verify the accuracy of any return made under this section.    |
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