The Scheduled Castes and Scheduled Tribes Orders (Amendment) Act, 1976

[Act No. 108 of 1976]

[18th September, 1976.]

Contents
Sections	Particulars
Title	The Scheduled Castes and Scheduled Tribes Orders (Amendment) Act, 1976
1.	Short title and Commencement
2.	Definitions
3.	[Repealed.]
4.	[Repealed.]
5.	Determination of population of Scheduled Castes and Scheduled Tribes
6.	Re-adjustment of constituencies by the Election Commission
7.	Procedure and powers of the Commission
8.	Publication of amendments and their dates of operation
9.	Certain other powers of Election Commission
10.	Validation of acts done previous to the commencement of the Act
	The First Schedule [Repealed.]
	The Second Schedule. [Repealed.]