The Scheduled Areas (Assimilation of Laws) Act, 1951

[Act No. 37 of 1951]

[23rd June, 1951.]

Contents:
Sections:	Particulars:
Title	The Scheduled Areas (Assimilation of Laws) Act, 1951
1.	Short title and commencement
2.	Definitions
3.	Assimilation of laws
4.	Transitional provisions
5.	Savings
6.	Provision for removal of difficulties