The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977

[Act No. 33 of 1977]

[18th August, 1977.]

Contents
Title	The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977
Sections	Particulars
1.	Short title and commencement
2.	Definitions
3.	Salary, and daily, constituency and sumptuary allowances
4.	Residence for Leaders of Opposition
5.	Travelling and daily allowances to Leaders of Opposition
6.	Medical treatment, etc., to Leaders of Opposition
7.	Leaders of Opposition not to draw salary or allowances as Members of Parliament
8.	Amenities to Leaders of Opposition
8 A.	Advance to Leader of Opposition for purchase of motor car
9.	Notification respecting the date on which persons became or ceased to be Leaders of Opposition to be conclusive evidence thereof
9 A.	Exemption from liability to pay income-tax on certain perquisites received by a Leader of the Opposition
10.	Power to make rule
11.	Amendment of Act 33 of 1977
12.	Amendment of Act 33 of 1977