1. Short title and commencement.-
(1) This Act may be called the 2[Salary, Allowances and Pension] of Members of Parliament Act, 1954.
(2) It shall come into force on the first day of June, 1954.
1. Subs. by Act 105 of 1976, s. 2, for "salaries and allowances" (w.e.f. 9-9-1976).
2. Subs. by s. 3, ibid., for "Salaries and Allowances" (w.e.f. 9-9-1976).
3. Ins. by Act 9 of 2004, s. 2 (w.e.f. 9-1-2004).
4. Subs. by Act 55 of 1958, s. 2, for "but does not include" (w.e.f. 30-12-1958).
5. The word "and" omitted by Act 33 of 1977, s. 11 (w.e.f. 1-11-1977).
6. Ins. by s. 11, ibid. (w.e.f. 1-11-1977).
7. Sub-clause (ii) renumbered as sub-clause (iii) by s. 11, ibid. (w.e.f. 1-11-1977).