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The Salar Jung Museum Act, 1961
Act No. 26 of 1961

[19th May, 1961.]

An Act to declare the Salar Jung Museum together with the Salar Jung Library at Hyderabad to be an institution of national importance and to provide for its administration and certain other connected matters.

BE it enacted by Parliament in the Twelfth Year of the Republic of India as follows:









  

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