The Salaries and Allowances of Officers of Parliament Act, 1953

[Act No. 20 of 1953]

[16th May, 1953.]

Contents
Sections	Particulars
Title	The Salaries and Allowances of Officers of Parliament Act, 1953
1.	Short title and commencement
2.	Definitions
3.	Salaries, etc., of officers of Parliament
4.	Residence for officers of Parliament
5.	Sumptuary allowance
6.	Travelling and daily allowances to officers of Parliament
7.	Medical facilities to officers of Parliament
7A.	Family pension, etc., to spouse of Speaker dying in office
8.	Advances to officers of Parliament for purchase of motor-cars
9.	Officers of Parliament not to draw salary or allowances as Members of Parliament
10.	Notification respecting appointment, etc., of officers of Parliament to be conclusive evidence thereof
10A.	Exemption from liability to pay income-tax on daily allowance received by the Chairman and certain perquisites received by an officer of Parliament
11.	Power to make rules