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The Rajiv Gandhi National Institute of Youth Development Act, 2012 27. Endowment or other funds.- Without prejudice to the provisions contained in section 26, the Institute may,- (a) set up an endowment fund with an amount of one hundred crore rupees to be maintained in the Public Account and any other fund for a specified purpose; and (b) transfer monies from its fund to the endowment fund or any other fund.    |
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