The Revenue Recovery Act, 1890

S.No	Contents
1	Title and extent
2	Definitions
3	Recovery of public demands by enforcement of process
4	Remedy available to person denying liability
5	Recovery by Collectors of sums recoverable
6	Property liable to sale under this Act
7	Saving of local laws relating to revenue
8	Recovery in India of certain public demands arising beyond India
9	Recovery in India of land revenues, etc., accruing in Burma
10	Duty of Collectors to remit moneys collected in certain cases
SCHEDULE	schedule