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7. [Amendment to Act 2 of 1934.]-

Rep. by the Repealing and Amending Act, 1950 (35 of 1950), s. 2 and the First Schedule (w.e.f. 10-4-1950).

1. Added by Act 4 of 2005, s. 2 and the Schedule (w.e.f. 11-1-2005).









  

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