AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
  
    

168. [Special provisions with respect to Rulers of former Indian States.] Omitted by Rulers of Indian States (Abolition of Privileges) Act, 1972 (54 of1972), s. 4 (w.e.f. 9-9-1972).









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement