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152. List of members of the State Legislative Assemblies and electoral colleges to be maintained by returning officers concerned.- (1) The returning officer for an election by the elected members of the Legislative Assembly of a State to fill a seat or seats in the Council of States or for an election, by the members of the Legislative Assembly of a State to fill a seat or seats in the Legislative Council of the State shall, for the purposes of such election maintain in his office in the prescribed manner and form a list of elected members or a list of members, as the case may be, of that Legislative Assembly. (2) The returning officer for an election by the members of the electoral college for a 2[Union territory] 3*** 4*** to fill a seat or seats in the Council of States shall, for the purposes of such election, maintain in his office in the prescribed manner and form a list of members of that electoral college 4***. (3) Copies of the lists referred to in sub-sections (1) and (2) shall be made available for sale.    |
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