The Representation of the People (Miscellaneous Provisions) Act, 1956

[Act No. 88 of 1956]

[28th December, 1956.]

Contents
Title	The Representation of the People (Miscellaneous Provisions) Act, 1956
Sections	Chaptericulars
1.	Short title
2.	Removal of disqualifications
3.	Repeald
4.	Special provision for nomination in case for prisoners in Portuguese territory
5.	Prevention of disqualification for membership of Parliament in certain cases