The Representation of the People (Amendment) Act, 1966

[Act No. 47 of 1966]

[13th December, 1966.]

Contents
Title	Representation of the People (Amendment) Act, 1966
Sections	Particulars
Chapter I	Preliminary
1.	Short title and commencement
2.	[Repealed.]
3.	Provision as to sitting members in certain cases
4 to 62.	[Repealed.]
61.	Omission of section 137 and saving
62.	[Repealed.]
63.	Act not to apply to pending elections, etc