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The Second Scheudule

(See Section 3)

Amendments

Year No. Short title Amendments
1 2 3 4
2007 29 The National Institutes of Technology, Science Education and Research Act, 2007 In clause (d) of section 3, the words "as the case may be" shall be omitted.
2009 27 The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009 In sub-section (1) of section 1, for the word and figures "Bill, 2009", the word and figures "Act, 2009" shall be substituted.
2009 35 The Right of Children to Free and Compulsory Education Act, 2009 In section 1, for the marginal heading, the marginal heading "Short title, extent, application and commencement" shall be substituted.








  

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