The Second Schedule
(See section 3)
Amendments
| Year |
No. |
Short title |
Amendments |
| 2013 |
25 |
The Prohibition of Employment as Manual Scavengers and their Rehabilitation Act, 2013 |
In the proviso to sub-section (3) of section 1, for the words "the notification", the words "the said notification" shall be substituted. |
| 2014 |
17 |
The Whistle Blowers Protection Act, 2011 |
(a) In the Enacting Formula, for the words "Sixty-second Year", the words "Sixty-fifth Year" shall be substituted; and |
|
(b) in sub-section (1) of section 1, for the figures "2011", the figures "2014" shall be substituted. |
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