| Year
|
No.
|
Short title
|
Extent of repeal
|
| 1897
|
4
|
The Indian Fisheries Act, 1897
|
The whole.
|
| 1947
|
47
|
The Foreign Jurisdiction Act, 1947
|
The whole.
|
| 1978
|
49
|
The Sugar Undertakings (Taking Over of Management)
Act, 1978
|
The whole.
|
| 1999
|
30
|
The Representation of the People (Amendment) Act, 1999
|
The whole.
|
| 1999
|
33
|
The Indian Majority (Amendment) Act, 1999
|
The whole.
|
| 1999
|
34
|
The Administrators-General (Amendment) Act, 1999
|
The whole.
|
| 1999
|
36
|
The Notaries (Amendment) Act, 1999
|
The whole.
|
| 1999
|
39
|
The Marriage Laws (Amendment) Act, 1999
|
The whole.
|
| 2001
|
30
|
The Repealing and Amending Act, 2001
|
The whole.
|
| 2001
|
49
|
The Mariage Laws (Amendment) Act, 2001
|
The whole.
|
| 2001
|
51
|
The Indian Divorce (Amendment) Act, 2001
|
The whole.
|
| 2002
|
26
|
The Indian Succession (Amendment) Act, 2002
|
The whole.
|
| 2002
|
37
|
The Legal Services Authorities (Amendment ) Act, 2002
|
The whole.
|
| 2002
|
72
|
The Representation of the People (Third Amendment) Act, 2002
|
The whole.
|
| 2003
|
3
|
The Transfer of Property (Amendment) Act, 2002
|
The whole.
|
| 2003
|
4
|
The Indian Evidence (Amendment) Act, 2002
|
The whole.
|
| 2003
|
6
|
The Representation of the People (Second Amendment)
Act, 2002
|
The whole.
|
| 2003
|
9
|
The Representation of the People (Amendment) Act, 2002
|
The whole.
|
| 2003
|
24
|
The Election Laws (Amendment) Act, 2003
|
The whole.
|
| 2003
|
40
|
The Representation of the People (Amendment)
Act, 2003
|
The whole.
|
| 2003
|
46
|
The Election and Other Related Laws (Amendment)
Act, 2003
|
The whole.
|
| 2003
|
50
|
The Marriage Laws (Amendment) Act, 2003
|
The whole.
|
| 2004
|
2
|
The Representation of the People (Second Amendment) Act, 2003
|
The whole.
|
| 2004
|
3
|
The Delimitation (Amendment) Act, 2003
|
The whole.
|
| 2005
|
4
|
The Delegated Legislation Provisions (Amendment)
Act, 2004
|
The whole.
|
| 2005
|
39
|
The Hindu Succession (Amendment) Act, 2005
|
The whole.
|
| 2006
|
31
|
The Parliament (Prevention of Disqualification)
Amendment Act, 2006
|
The whole.
|
| 2008
|
9
|
The Delimitation (Amendment) Act, 2008
|
The whole.
|
| 2008
|
10
|
The Representation of the People (Amendment) Act,
2008
|
The whole.
|
| 2009
|
41
|
The Representation of the People (Amendment) Act,
2009
|
The whole.
|
| 2010
|
30
|
The Personal Laws (Amendment) Act, 2010
|
The whole.
|
| 2010
|
36
|
The Representation of the People (Amendment) Act,
2010
|
The whole.
|
| 2012
|
29
|
The Anand Marriage (Amendment) Act, 2012
|
The whole.
|
| 2012
|
33
|
The Administrators-General (Amendment) Act, 2012 The whole.
|
The whole.
|
| 2013
|
28
|
The Parliament (Prevention of Disqualification)
| Amendment Act, 2013
|
Back