AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

The Second Schedule

(See Section 3)

Amendments

Year

Act No.

Short title

Amendments

1

2

3

4

1961

43

The Income-tax Act, 1961 In section 54GA, in the Explanation to sub-section (1), in clause (a), after the word, brackets, letters "clause (za)", the words and figure "of section 2" shall be inserted.
2017

33

The Indian Institutes of Management Act, 2017 (i) in section 3, in clause (f), for the words "Director", means', the words "Director" means' shall be substituted;
(ii) in section 36, in sub-section (1), for the word "Ordinance", the word "Ordinances" shall be substituted.








  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement