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The Repealing and Amending Act, 2019

[Act No. 31 of 2019]

[8th August, 2019.]

Contents
Sections Particulars
Title The Repealing and Amending Act, 2019
1. Short title
2. Repeal of certain enactments
3. Amendment of certain enactments
4. Savings
The First Schedule Repeals
The Second Schedule Amendments


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