The Remittances of Foreign Exchange and Investment in Foreign Exchange Bonds (Immunities and Exemptions) Act, 1991

[Act No. 41 of 1991]

[18th September, 1991.]

Contents
Title	The Remittances of Foreign Exchange and Investment in Foreign Exchange Bonds (Immunities and Exemptions) Act, 1991
Sections	Particulars
Chapter-I	Preliminary Sections
1.	Short title and extent
Chapter-II	Remittances of Foreign Exchange
2.	Definitions
3.	Immunities
4.	Remittances not to be taken into account in certain cases
Chapter-III	Investment in Foreign Exchange Bonds
5.	Definitions
6.	Immunities
7.	Foreign Exchange Bonds not to be taken into account in certain cases