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The Religious Societies Act, 1880 Act No. 1 of 18801 [9th January, 1880.] An Act to confer certain powers on Religious Societies. WHEREAS it is expedient to simplify the manner in which certain bodies of persons associated for the purpose of maintaining religious worship may hold property acquired for such purpose, and to provide for the dissolution of such bodies and the adjustment of their affairs and for the decision of certain questions relating to such bodies; It is hereby enacted as follows:-    |
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