The Rehabilitation Finance Administration Act, 1948

[Act No. 12 of 1948]

[23rd March, 1948.]

Contents
Title	The Rehabilitation Finance Administration Act, 1948
Sections	Particulars
1.	Short title, extent and commencement
2.	Definitions
3.	Establishment and incorporation
4.	Constitution of the Administration
5.	Advisory Board
6.	Terms of office of the members of the Administration and the Advisory Board
7.	Disclosure of interest
8.	Removal from membership
9.	The Chief Administrator
10.	Staff
11.	Funds of the Administration
12.	Business of the Administration
13.	Loans
14.	Power to call for repayment before agreed period
15.	Mode of recovery
16.	Accounts and audit
17.	Power of inspection
18.	Returns
19.	Power of Central Government to give direction
20.	Exemption from taxes
21.	Liquidation of the Administration
22.	Delegation
23.	Power to make rules
24.	Power to make regulations
25.	Laying of rules and regulations before Parliament