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The Registration of Foreigners Act, 1939
[Act No. 16 of 1939]
[8th April, 1939.]
Contents
Sections
Particulars
Title
The Registration of Foreigners Act, 1939
1.
Short title and extent
2.
Definitions
3.
Power to make rules
4.
Burden of proof
5.
Penalties
6.
Power to exempt from application of Act
7.
Protection to persons acting under this Act
8.
Application of other laws not barred
9.
[Omitted.]
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