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22. Officers of Regional Centre.-

The following shall be the officers of the Regional Centre, namely:-

(i) Executive Director;

(ii) Deans;

(iii) Sub-Deans;

(iv) Associate Director (Administration);

(v) Registrar;

(vi) Finance Officer; and

(vii) such other officers as may be declared by the Statutes to be the officers of the Regional Centre.









  

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