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Recovery of Debts Due to Banks and Financial Institutions Act, 1993 20. Sitting hours of the Tribunal The sitting hours of the Tribunal (including a vacation bench), shall ordinarily be from 10.30 a.m. to 1.00 p.m. and 2.00 p.m. to 5.00 p.m. subject to any order made by Presiding Officer.    |
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