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The Rashtriya Raksha University Act, 2020 [Act No. 31 of 2020] [28th September, 2020.] An Act to establish and declare an institution to be known as the Rashtriya Raksha University as an institution of national importance and to provide for its incorporation and matters connected therewith or incidental thereto. BE it enacted by Parliament in the Seventy-first Year of the Republic of India as follows:-    |
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