1. Short title and commencement.
(1) This Act may be called the Rampur Raza Library Act, 1975.
(2) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint.
1. 1st July, 1975, vide notification No. G.S.R. 354(E), dated 26th June, 1975, see Gazette of India, Extraordinary, Part II, sec. 3(i).