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The Rajiv Gandhi University Act, 2006 49. Amendment of Act 24 of 1973.- In the North-Eastern Hill University Act, 1973,- (i) in section 1, in sub-section (2), for the words "States of Meghalaya and Arunachal Pradesh", the words "State of Meghalaya" shall be substituted; (ii) in section 2, in clause (l), for the words "States of Meghalaya and Arunachal Pradesh", the words "State of Meghalaya" shall be substituted; (iii) in section 6, in sub-section (1), for the words "States of Meghalaya and Arunachal Pradesh", the words "State of Meghalaya" shall be substituted.    |
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