18. Authorities of University.
The following shall be the authorities of the University, namely:
(1) the Court;
(2) the Executive Council;
(3) the Academic Council;
(4) the Board of Affiliation and Recognition;
(5) the Boards of Schools;
(6) the Finance Committee; and
(7) such other authorities as may be declared by the Statutes to be the authorities of the University.