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The Rajghat Samadhi Act, 1951
[Act No. 41 of 1951]
[29th June, 1951.]
Contents:
Sections:
Particulars:
Title
The Rajghat Samadhi Act, 1951
1.
Short title and commencement
2.
Definitions
3.
The Rajghat Samadhi Committee
4.
Composition of the Committee
5.
Powers and duties of the Committee
6.
Power of Central Government to make rules
7.
Power of Committee to make bye-laws
7A.
Rules and bye-laws to be laid before Parliament
8.
Validity of acts of Committee not to be questioned by reason of vacancy, etc
The Schedule
[See Section 2(B)]
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