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The Rajasthan and Madhya Pradesh (Transfer of Territories) Act, 1959

16. Power to remove difficulties.-

If any difficulty arises in giving effect to the provisions of this Act (including any difficulty in relation to the transition under section 11 from one law to another law), the President may by order do anything not inconsistent with any such provision which appears to him to be necessary for the purpose of removing the difficulty.









  

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