The Railways (Employment of Members of the Armed Forces) Act, 1965

[Act No. 40 of 1965]

[3rd December, 1965.]

Contents
Sections	Particulars
Title	The Railways (Employment of Members of the Armed Forces) Act, 1965
1.	Short title and extent
2.	Interpretation
3.	Employment of members of Armed Forces of the Union to assist a railway administration in connection with the service of a railway
4.	Employment of members of Armed Forces of the Union to replace railway administration in working a railway
5.	Repeal and saving