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The Railway Protection Force Act, 1957 Act No. 23 of 1961 [29th August, 1957.] 1[AnAct to provide for the constitution and regulation of an armed Force of theUnion for the better protection and security of 2[railway property, passenger area and passengers] and for mattersconnected therewith.] BE it enacted by Parliament in the Eighth Year of the Republic of India as follows:    |
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