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The Schedule
(See Section 7)

A.B. has been appointed a member of the Railway Protection Force under the Railway Protection Force Act, 1957, and is vested with the powers, functions and privileges of a member of the Force.

1. The words "superior officers and" omitted by Act 60 of 1985, s. 17 (w.e.f. 20-9-1985).

2. Subs. by s. 17, ibid., for clauses (d) and (e) (w.e.f. 20-9-1985).

3. Subs. by s. 17,ibid.,for sub-section (3) (w.e.f. 20-9-1985).









  

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