Public Liability Insurance Act, 1991
[Act No. 6 of Year 1991]
An Act to provide for public liability insurance for the purpose of providing immediate relief to the persons affected by accident occurring while handling any hazardous substance and for matters connected therewith or incidental thereto.
Comment: This Act seeks inter-alia to provide for public liability insurance so that immediate relief may be extended to the persons affected by accident occurring while handling any hazardous substance.
Be it enacted by Parliament in the Forty-First Year of the Republic of India as follows: