The Public Financial Institutions (Obligation as to Fidelity and Secrecy) Act, 1983

[Act No. 48 of 1983]

[30th December, 1983.]

Contents
Title	The Public Financial Institutions (Obligation as to Fidelity and Secrecy) Act, 1983
Sections	Particulars
1.	Short title
2.	Definitions
3.	Obligation as to fidelity and secrecy
4.	Declaration of fidelity and secrecy
5.	[Repealed.]
6.	[Repealed.]
The Schedule	Declaration of Fidelity and Secrecy