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The Public Examinations (Prevention of Unfair Means) Act, 2024

The Schedule

[See section 2(k)]

Any Examination Conducted By-

1. Union Public Service Commission.

2. Staff Selection Commission.

3. Railway Recruitment Boards.

4. Institute of Banking Personnel Selection.

5. Ministries or Departments of the Central Government and their attached and subordinate offices for recruitment of staff.

6. National Testing Agency.

7. Such other authority as may be notified by the Central Government.









  

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