AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

The Public Examinations (Prevention of Unfair Means) Act, 2024

Chapter III

Punishment for Offences

9. Cognizable offences.-

All offences under this Act, shall be cognizable, non-bailable and non-compoundable.

  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement