The Public Accountants Default Act, 1850

[Act, 18501 Act No. 12 of 1850]

[22nd March, 1850.]

Contents
Title	The Public Accountants Default Act, 1850
Sections	Particulars
1.	Public Accountants to give security
2.	Amount and kind of security, and with what sureties
3.	"Public accountant" defined
4.	Prosecution of accountants and sureties
5.	Enactments applied to proceedings by and against accountants
6.	[Repealed.]