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The Provisions of The Panchayats (Extension To The Scheduled Areas) Act, 1996

[Act No. 40 of 1996]

[24th December, 1996.]

Contents
Title The Provisions of The Panchayats (Extension To The Scheduled Areas) Act, 1996
Sections Particulars

1.

Short title and commencement

2.

Definitions

3.

Extension of Part IX of the Constitution

4.

Exceptions and modifications to Part IX of the Constitution

5.

Continuance of existing laws and Panchayats


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