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The Provisional Collection of Taxes Act, 1931
[Act No. 16 of 19311]
[28th September, 1931.]
Contents
Sections
Particulars
Title
The Provisional Collection of Taxes Act, 1931
1.
Short title
2.
Definitions
3.
Power to make declarations under this Act
4.
Effect of declarations under this Act, and duration thereof
5.
Certain refunds to be made when declarations cease to have effect
6.
[Repealed.]
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