The Provisional Collection of Taxes Act, 2023

[Act No. 50 of 2023]

[28th December, 2023.]

Contents
	The Provisional Collection of Taxes Act, 2023
Sections	Particulars
1.	Short title
2.	Definitions
3.	Power of Central Government to make declaration
4.	Effect of declarations under this Act, and duration thereof
5.	Refunds to be made in certain cases
6.	Repeal