 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
26. [Amendment of the Second Schedule to the Code of Civil Procedure. ] Rep. by the Presidency Small Cause Courts Law Amendment Act, 1888 (10 of 1888), s. 4. 1. See now the Indian Limitation Act, 1963 (36 of 1963). 2. Sec now the Code of Civil P rocedure, 1908 (Act 5 of 1908), Sch . I, Order V II, rule 10 . 3. Subs. by Act 9 of 1922, s. 5, for "section 588, clause ( 29 ), of the Code of Civil Procedure". 4. Ins . by s . 5, ibid .    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back