The Protection of Plant Varieties and Farmers' Rights Act, 2001
5. Committees of
Authority.-
1. The
Authority may appoint such committees as may be necessary for the efficient
discharge of its duties and performance of its functions under this Act.
2. The
persons appointed as members of the committee under sub-section (1) shall be
entitled to receive such allowances or fees for attending the meetings of the
committee as may be fixed by the Central Government.