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The Protection of Plant Varieties and Farmers' Rights Act, 2001 Chapter III Registration of Plant Varieties and Essentially Derived Variety Application for Registration 14. Application for registration.- Any person specified in section 16 may make an application to the Registrar for registration of any variety- a. of such genera and species as specified under sub-section (2) of section 29; or b. which is an extant variety; or c. which is a farmers' variety.    |
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