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The Prevention of Terrorism (Repeal) Act, 2004
[Act No. 26 of 2004]
[21st December, 2004.]
Contents
Title
The Prevention of Terrorism (Repeal) Act, 2004
Sections
Particulars
1.
Short title and commencement
2.
Repeal of Act 15 of 2002 and saving
3.
Repeal and saving
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