Prevention of Insults to National Honour Act, 1971

(Act no. 69 of 1971)

[23rd December 1971]

Contents
Sections	Particulars
1	Short title and extent
2	Insults to Indian National Flag and Constitution of India
3	Prevention of singing of Indian National Anthem, etc.

An act to prevent Insults to National Honor.

Be it enacted by Parliament in the Twenty-second Year of the Republic of India as follows: