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The Prevention of Damage to Public Property Act, 1984
[Act No. 3 of 1984]
[16th March, 1984.]
Contents
Title
The Prevention of Damage to Public Property Act, 1984
Sections
Particulars
1.
Short title, extent and commencement
2.
Definitions
3.
Mischief causing damage to public property
4.
Mischief causing damage to public property by fire or explosive substance
5.
Special provisions regarding bail
6.
Saving
7.
Repeal and saving
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