 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
Press Council Act, 1978 26.Power to make regulations.- the council may make regulations not inconsistent with this act and the rules made thereunder for- (a) regulating the meeting of the council or any committee thereof and the procedure for conducting the business thereat under section 9; (b) specifying the terms and conditions of service of the employees, appointed by the council under sub-section (2) of section 11; (c) regulating the manner of holding any inquiry under this Act; (d) delegating to the chairman or the Secretary of the council, subject to such conditions as it may think fit to impose, any of its powers under sub-section (3) of section 18; (e) any other matter for which provision any be made by regulations under this act; Provided that the regulations made under clause (b) shall be made only with the price approval of the central government.    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back